Smt. Maya Devi And Others vs State Of U.P. And Others
2019 Latest Caselaw 573 ALL

Citation : 2019 Latest Caselaw 573 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Smt. Maya Devi And Others vs State Of U.P. And Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 46342 of 2011
 

 
Petitioner :- Smt. Maya Devi And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Awadh Naran Rai
 
Counsel for Respondent :- C.S.C.,B.R. Maurya
 

 
Hon'ble Prakash Padia,J.

List on 27.3.2019 showing the name of Mr. Jairam as counsel for the respondents.

Order Date :- 6.3.2019

Pramod Tripathi

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