Director, Local Bodies ... vs The Appellate Authority Kanpur ...
2019 Latest Caselaw 552 ALL

Citation : 2019 Latest Caselaw 552 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

Director, Local Bodies ... vs The Appellate Authority Kanpur ... on 6 March, 2019

Bench: Karunesh Singh Pawar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 31
 

 
Case :- MISC. SINGLE No. - 5357 of 2006
 

 
Petitioner :- Director, Local Bodies U.P.Lucknow
 
Respondent :- The Appellate Authority Kanpur And Others
 
Counsel for Petitioner :- Standing Counsel
 
Counsel for Respondent :- C.S.C.,Sanjay Saxena Advocate
 

 
Hon'ble Karunesh Singh Pawar,J.

Two weeks and no more time is granted to the learned Standing Counsel to file rejoinder affidavit.

List immediately after expiry of the period of two weeks.

Order Date :- 6.3.2019

psd

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