C/M, Madarsa Arabia Ahle Sunnat ... vs State Of U.P. And 3 Others
2019 Latest Caselaw 549 ALL

Citation : 2019 Latest Caselaw 549 ALL
Judgement Date : 6 March, 2019

Allahabad High Court

C/M, Madarsa Arabia Ahle Sunnat ... vs State Of U.P. And 3 Others on 6 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 721 of 2019
 

 
Petitioner :- C/M, Madarsa Arabia Ahle Sunnat Madinatul Uloom, Sant Kabir Nagar, And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohammad Ali Ausaf
 
Counsel for Respondent :- C.S.C.,Prabhakar Awasthi,Sami Ullah Khan
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the parties, list this matter on 2.4.2019 along-with connected matters.

Interim order dated 23.1.2019 is extended until further orders of this Court.

Order Date :- 6.3.2019

Pramod Tripathi

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