Yasar Iqbal And 5 Others vs State Of U.P. And Another
2019 Latest Caselaw 515 ALL

Citation : 2019 Latest Caselaw 515 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Yasar Iqbal And 5 Others vs State Of U.P. And Another on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 7649 of 2019
 

 
Applicant :- Yasar Iqbal And 5 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandra Kant Jha
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicants states that the matter has been settled in between the parties and the parties have filed the compromise before the court concerned on 6.9.2018, a copy of the same has been filed as Annexure-5 to the affidavit filed in support of application U/s 482 Cr.P.C.

Issue notice to the O.P. No. 2 returnable at an early date.

List after service of notice upon O.P. No. 2.

Order Date :- 5.3.2019

Masarrat

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