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Smt. Shashi Prabha And 2 Others vs State Of U.P. And Another
2019 Latest Caselaw 512 ALL

Citation : 2019 Latest Caselaw 512 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Smt. Shashi Prabha And 2 Others vs State Of U.P. And Another on 5 March, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 14691 of 2018
 

 
Applicant :- Smt. Shashi Prabha And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shyam Shankar Mishra
 
Counsel for Opposite Party :- G.A.,Sanjay Kumar Yadav,Vidit Narayan Mishra
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicants, list in the next cause list. Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

 

 

 
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