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Nisar Ahmad And Another vs State Of U.P. And Another
2019 Latest Caselaw 509 ALL

Citation : 2019 Latest Caselaw 509 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Nisar Ahmad And Another vs State Of U.P. And Another on 5 March, 2019
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 26215 of 2018
 

 
Applicant :- Nisar Ahmad And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Araf Khan,Lihazur Rahman Khan
 
Counsel for Opposite Party :- G.A.,Ghan Shyam Dubey,Vijay Prakash Chaturvedi
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the O.P. No. 2, list after one week. In the meantime he may file counter affidavit.

Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

 

 

 
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