Vinod Kumar Sharma vs State Of U.P. And Another
2019 Latest Caselaw 506 ALL

Citation : 2019 Latest Caselaw 506 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Vinod Kumar Sharma vs State Of U.P. And Another on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 35561 of 2018
 

 
Applicant :- Vinod Kumar Sharma
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Brijesh Pratap Mishra,Sriram Dhar Dubey
 
Counsel for Opposite Party :- G.A.,Ajay Kumar Srivastava,Shivangi Bhargava
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list. Interim order, if any, is extended till the next date of listing.

Order Date :- 5.3.2019

Masarrat

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