Ramesh vs State Of U.P.
2019 Latest Caselaw 498 ALL

Citation : 2019 Latest Caselaw 498 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Ramesh vs State Of U.P. on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9174 of 2019
 

 
Applicant :- Ramesh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rakesh Kumar Verma,Harish Chandra Gupta
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted one week time to file injury report of injured Jugroop along with his statement recorded under section 161 Cr.P.C.

Put up on 14.3.2019 as a fresh case.

Order Date :- 5.3.2019

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