Mohd Javed vs Union Of India Through Ncb Lucknow
2019 Latest Caselaw 495 ALL

Citation : 2019 Latest Caselaw 495 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Mohd Javed vs Union Of India Through Ncb Lucknow on 5 March, 2019

Bench: Vivek Kumar Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 69
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 9271 of 2019
 

 
Applicant :- Mohd Javed
 
Opposite Party :- Union Of India Through Ncb Lucknow
 
Counsel for Applicant :- Manish Joshi
 
Counsel for Opposite Party :- Ashish Pandey
 

 
Hon'ble Vivek Kumar Singh,J.

This is the second bail application.

List with previous papers before the appropriate Bench.

Order Date :- 5.3.2019

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