Anil And 3 Ohters vs State Of U.P. And Another
2019 Latest Caselaw 488 ALL

Citation : 2019 Latest Caselaw 488 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Anil And 3 Ohters vs State Of U.P. And Another on 5 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 858 of 2019
 

 
Revisionist :- Anil And 3 Ohters
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Pankaj Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the revisionists prays for and is granted one week's time to file supplementary affidavit annexing the certified copy of the FIR of Case Crime No. 361 of 2015, P.S. Phaphund, District Auraiya.

Put up on 14.3.2019 as fresh.

Order Date :- 5.3.2019

Masarrat

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