Citation : 2019 Latest Caselaw 487 ALL
Judgement Date : 5 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 68 Case :- CRIMINAL REVISION No. - 863 of 2019 Revisionist :- Smt. Pooja Mishra Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Adarsh Kumar Counsel for Opposite Party :- G.A. Hon'ble Bachchoo Lal,J.
Learned A.G.A. has accepted notice on behalf of State/O.P. No. 1.
Issue notice to O.P. No. 2 returnable at an early date.
List after service of notice upon O.P. No. 2.
Order Date :- 5.3.2019
Masarrat
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