Indrawati Devi And Others vs Smt. Kiran Gupta And Other
2019 Latest Caselaw 483 ALL

Citation : 2019 Latest Caselaw 483 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Indrawati Devi And Others vs Smt. Kiran Gupta And Other on 5 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1342 of 2001
 

 
Appellant :- Indrawati Devi And Others
 
Respondent :- Smt. Kiran Gupta And Other
 
Counsel for Appellant :- Krishna Kumar,K.K. Chaurasiya
 
Counsel for Respondent :- A.C. Tiwari,Rajeev Ojha
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Counsel for the Insurance Company has been appointed as Judge of District Court as reported by Sri S.K. Mehrotra-Advocate.

Notice will have be issued to the appellant.

Steps be taken immediately.

List on 29.3.2019.

Order Date :- 5.3.2019

Mukesh

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