Prema Devi And Others vs Jai Prakash Singh And Another
2019 Latest Caselaw 481 ALL

Citation : 2019 Latest Caselaw 481 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Prema Devi And Others vs Jai Prakash Singh And Another on 5 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 911 of 2001
 

 
Appellant :- Prema Devi And Others
 
Respondent :- Jai Prakash Singh And Another
 
Counsel for Appellant :- P.K.Srivastava,Ram Singh,Ramakant Tiwari,Umesh Chandra Tiwari
 
Counsel for Respondent :- Ramesh Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Ramesh Singh - Advocate has sought adjournment on the ground of illness. Sri Ram Singh - Advocate is not present.

Await for record.

List on 25.3.2019.

Order Date :- 5.3.2019

Mukesh

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