Citation : 2019 Latest Caselaw 478 ALL
Judgement Date : 5 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 6000 of 2019 Petitioner :- Alok Kumar And Another Respondent :- State Of U.P. Thru Special Secy. Basic Education Lko. & Ors. Counsel for Petitioner :- Sudeep Seth,Onkar Singh Kushwaha Counsel for Respondent :- C.S.C.,Ajay Kumar,Durga Prasad Shukla Hon'ble Rajesh Singh Chauhan,J.
Sri Sudeep Seth, learned counsel for the petitioners has filed supplementary affidavit, today in the Court, the same is taken on record.
Let counter affidavit be filed within a period of four weeks. Rejoinder affidavit, if any, may be filed within a period of two weeks thereafter.
List this petition in the week commencing 22.04.2019 along with Writ Petition No.6313 (S/S) of 2019.
Order Date :- 5.3.2019
Suresh/
[Rajesh Singh Chauhan,J.]
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