Rajeev Kumar Shukla vs The State Of U.P. Thru. The Prin. ...
2019 Latest Caselaw 476 ALL

Citation : 2019 Latest Caselaw 476 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Rajeev Kumar Shukla vs The State Of U.P. Thru. The Prin. ... on 5 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 26346 of 2018
 
Petitioner :- Rajeev Kumar Shukla
 
Respondent :- The State Of U.P. Thru. The Prin. Secy.Basic Education & Ors
 
Counsel for Petitioner :- Pt. S. Chandra
 
Counsel for Respondent :- C.S.C.,Shobhit Mohan Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned counsel for the petitioner has filed steps, today in the Court, the same are taken on record.

Office to proceed accordingly.

Order Date :- 5.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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