Virendra Kumar Kulshrestha vs State Of U.P. And 2 Others
2019 Latest Caselaw 470 ALL

Citation : 2019 Latest Caselaw 470 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Virendra Kumar Kulshrestha vs State Of U.P. And 2 Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 2575 of 2019
 

 
Petitioner :- Virendra Kumar Kulshrestha
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- In Person
 
Counsel for Respondent :- C.S.C.,Ashok Kumar Yadav
 

 
Hon'ble Prakash Padia,J.

List of fresh cases has been revised. Petitioner, who is appearing in person is not present.

Learned counsel for the respondent nos.2 and 3 contended that the instructions were not received by him from the department till date.

On the request of Mr. Ashok Kumar Yadav, learned counsel for the respondent nos.2 and 3, two weeks further time is granted to seek instructions in the matter.

Put up on 26.3.2019 in the additional cause list.

Order Date :- 5.3.2019

Pramod Tripathi

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