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Santosh Kumar Singh vs State Of U.P. And 3 Others
2019 Latest Caselaw 461 ALL

Citation : 2019 Latest Caselaw 461 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Santosh Kumar Singh vs State Of U.P. And 3 Others on 5 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 26725 of 2018
 

 
Petitioner :- Santosh Kumar Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kushmondeya Shahi
 
Counsel for Respondent :- C.S.C.,Mohd Shere Ali
 

 
Hon'ble Prakash Padia,J.

Put up on 07.3.2019 in the additional cause list.

Order Date :- 5.3.2019

Pramod Tripathi

 

 

 
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