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Jai Prakash Sharma vs State Of U.P. And Others
2019 Latest Caselaw 452 ALL

Citation : 2019 Latest Caselaw 452 ALL
Judgement Date : 5 March, 2019

Allahabad High Court
Jai Prakash Sharma vs State Of U.P. And Others on 5 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 68833 of 2010
 

 
Petitioner :- Jai Prakash Sharma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S. M. A. Abdy,A.K.Sinha,S.M.Abdy
 
Counsel for Respondent :- C. S. C.,A.K. Sinha,Neeraj Agarwal,S.M.A. Abdy
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

Due to paucity of time, the case could not be taken up today.

On the request of learned counsel for the petitioners, list after two weeks.

List on 10.4.2019 final disposal.

Order Date :- 5.3.2019

Pramod Tripathi

 

 

 
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