Gaya Prasad vs D.D.C. And Others
2019 Latest Caselaw 441 ALL

Citation : 2019 Latest Caselaw 441 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Gaya Prasad vs D.D.C. And Others on 5 March, 2019

Bench: Salil Kumar Rai




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 

 
Case :- CONSOLIDATION No. - 7879 of 1986
 

 
Petitioner :- Gaya Prasad
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- F. Ahmed,A.R.Khan,Ghanshyam Verma,K.M.Srivastava,S.K.Srivastava
 
Counsel for Respondent :- C.S.C.,P.L.Misra,Sheshnath Bhardwaj 'Advoc
 

 
Hon'ble Salil Kumar Rai,J.

The counsel for the petitioner prays for some time to seek instructions from his client.

List for final hearing/disposal peremptorily after two weeks.

Order Date :- 5.3.2019

Satyam

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