Yogmaya Shukla vs District Basic Education ...
2019 Latest Caselaw 435 ALL

Citation : 2019 Latest Caselaw 435 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Yogmaya Shukla vs District Basic Education ... on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 23840 of 2018
 

 
Petitioner :- Yogmaya Shukla
 
Respondent :- District Basic Education Officer, Azamgarh And 3 Others
 
Counsel for Petitioner :- Adarsh Singh,Indra Raj Singh
 
Counsel for Respondent :- C.S.C.,Bhanu Pratap Singh,Prateek Bansal
 

 
Hon'ble Prakash Padia,J.

Inspite of the order till date no counter affidavit has been filed by the respondents.

In the circumstances, three weeks further time is granted to learned counsel for the respondents to file counter affidavit. Rejoinder affidavit may be filed within a week, thereafter.

List in the week commencing 8.4.2019.

Order Date :- 5.3.2019

Pramod Tripathi

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