Punjabi Lal vs State Of U.P. And Others
2019 Latest Caselaw 433 ALL

Citation : 2019 Latest Caselaw 433 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Punjabi Lal vs State Of U.P. And Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 54894 of 2010
 

 
Petitioner :- Punjabi Lal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Nitinjay Pandey,Satish Solanki
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Prakash Padia,J.

It is date fixed matter.

Due to paucity of time, the case could not be heard today.

List for final disposal on 3.4.2019.

Order Date :- 5.3.2019

Pramod Tripathi

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