Pt. Shrawan Kumar Dwivedi vs State Of U.P. And 6 Others
2019 Latest Caselaw 431 ALL

Citation : 2019 Latest Caselaw 431 ALL
Judgement Date : 5 March, 2019

Allahabad High Court

Pt. Shrawan Kumar Dwivedi vs State Of U.P. And 6 Others on 5 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 7031 of 2019
 

 
Petitioner :- Pt. Shrawan Kumar Dwivedi
 
Respondent :- State Of U.P. And 6 Others
 
Counsel for Petitioner :- Rakesh Pande,Sushil Kumar Dubey
 
Counsel for Respondent :- C.S.C.,Narendra Pratap Singh,Neeraj Tripathi
 

 
Hon'ble Prakash Padia,J.

On the request made by Sri Neeraj Tripathi, learned Additional Advocate General, put up this matter on 06.3.2019 in the additional cause list.

Order Date :- 5.3.2019

Pramod Tripathi

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