Imran Alias Naeem vs State Of U.P.
2019 Latest Caselaw 393 ALL

Citation : 2019 Latest Caselaw 393 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Imran Alias Naeem vs State Of U.P. on 1 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8492 of 2019
 

 
Applicant :- Imran Alias Naeem
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Vikas Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Learned counsel for the applicant prays for and is granted 4 days' time to file supplementary affidavit annexing the certified copy of the statement of P.W. 3-victim.

Put up on 7.3.2019 as fresh.

Order Date :- 1.3.2019

Masarrat

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