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Chingi Kahar vs The State Of U.P
2019 Latest Caselaw 389 ALL

Citation : 2019 Latest Caselaw 389 ALL
Judgement Date : 1 March, 2019

Allahabad High Court
Chingi Kahar vs The State Of U.P on 1 March, 2019
Bench: Devendra Kumar Upadhyaya, Rajesh Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 4
 
Case :- CRIMINAL APPEAL No. - 1141 of 2011
 
Appellant :- Chingi Kahar
 
Respondent :- The State Of U.P
 
Counsel for Appellant :- Vashu Deo Mishra,Amitabh Shukla,Brijendra Singh,R.B.S. Rathaur,Satish Chandra Sitapuri,Vinod Kumar Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Hon'ble Rajesh Singh Chauhan,J.

List has been revised.

No one has put in appearance on behalf of the appellant to press this appeal.

List this case on 29.03.2019.

Order Date :- 1.3.2019

Suresh/RBS

[Rajesh Singh Chauhan,J.] [Devendra Kumar Upadhyaya,J.]

 

 

 
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