Rais Husain Naqvi vs State Of U.P. Through Its ...
2019 Latest Caselaw 372 ALL

Citation : 2019 Latest Caselaw 372 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Rais Husain Naqvi vs State Of U.P. Through Its ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 1115 of 2011
 

 
Petitioner :- Rais Husain Naqvi
 
Respondent :- State Of U.P. Through Its Secy.Revenue Lucknow
 
Counsel for Petitioner :- Shashi Prakash Singh,A.P. Singh,Savitra Vardhan Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajnish Kumar,J.

Supplementary affidavit filed on behalf of petitioner is taken on record.

Learned Standing Counsel prays for a week's time to seek instructions and file reply, if any.

List thereafter.

Order Date :- 1.3.2019

psd

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