Ram Krishna Singh S/O Doodh Nath ... vs State Of U.P. Through Prin. Secy. ...
2019 Latest Caselaw 370 ALL

Citation : 2019 Latest Caselaw 370 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Ram Krishna Singh S/O Doodh Nath ... vs State Of U.P. Through Prin. Secy. ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 8501 of 2011
 

 
Petitioner :- Ram Krishna Singh S/O Doodh Nath Singh
 
Respondent :- State Of U.P. Through Prin. Secy. Basic Edu. Lko. & Ors.
 
Counsel for Petitioner :- Nagendra Bahadur Singh,Girish Chandra Sinha,Mayank Sinha
 
Counsel for Respondent :- C.S.C.,A.M.Tripathi,P.K. Singh Bisen
 

 
Hon'ble Rajnish Kumar,J.

Sri Nagenra Bahadur Singh, learned counsel for the petitioner is reported to be ill.

The case is adjourned for the day.

Order Date :- 1.3.2019

psd

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