Raju vs State Of U.P.
2019 Latest Caselaw 365 ALL

Citation : 2019 Latest Caselaw 365 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Raju vs State Of U.P. on 1 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 8487 of 2019
 

 
Applicant :- Raju
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Srivastava,Virendra Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Manoj Kumar Srivastava holding brief of Sri Rajesh Kumar Srivastava, learned counsel for the applicant, put up on 5.3.2019 as fresh.

Order Date :- 1.3.2019

Masarrat

Download the LatestLaws.com Mobile App