Talewar Singh vs State Of U.P. Thru Secy. Secondary ...
2019 Latest Caselaw 363 ALL

Citation : 2019 Latest Caselaw 363 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Talewar Singh vs State Of U.P. Thru Secy. Secondary ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 3539 of 2013
 

 
Petitioner :- Talewar Singh
 
Respondent :- State Of U.P. Thru Secy. Secondary Education & 5 Others
 
Counsel for Petitioner :- Jitendra Kumar Pandey,Dr L P Misra
 
Counsel for Respondent :- C.S.C.,Mukesh Mishra,Ran Vijay Singh
 

 
Hon'ble Rajnish Kumar,J.

Sri Ravi Pandey, learned State Counsel prays for and is granted two weeks further time and no more to file supplementary counter affidavit in terms of order dated 08.12.2017.

List on 17.03.2019.

Order Date :- 1.3.2019

psd

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