Hari Nath Singh vs State Of U.P. Thru Its ...
2019 Latest Caselaw 362 ALL

Citation : 2019 Latest Caselaw 362 ALL
Judgement Date : 1 March, 2019

Allahabad High Court

Hari Nath Singh vs State Of U.P. Thru Its ... on 1 March, 2019

Bench: Rajnish Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 20
 

 
Case :- SERVICE SINGLE No. - 6969 of 2013
 

 
Petitioner :- Hari Nath Singh
 
Respondent :- State Of U.P. Thru Its Prin.Secy.Deptt.Of Agriculture & Anr.
 
Counsel for Petitioner :- D.N. Tripathi
 
Counsel for Respondent :- C.S.C.,Manik Sinha
 

 
Hon'ble Rajnish Kumar,J.

On request made on behalf of Sri Manik Sinha, learned counsel for the opposite party, the case is adjourned.

On request of learned counsel for the petitioner, list in next cause list.

Order Date :- 1.3.2019

psd

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