Shray Taneja And 2 Others vs State Of U.P. And Another
2019 Latest Caselaw 2125 ALL

Citation : 2019 Latest Caselaw 2125 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Shray Taneja And 2 Others vs State Of U.P. And Another on 29 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- APPLICATION U/S 482 No. - 11038 of 2019
 

 
Applicant :- Shray Taneja And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Anil Kumar Srivastava,Ram Bahadur
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Sri Sunil Kumar Singh, learned counsel filed Vakalatnama on behalf of O.P. No. 2, is taken on record.

On the request of learned counsel for the parties, put up on 8.4.2019 as fresh. In the meantime, learned counsel for the parties may file compromise, if any.

Order Date :- 29.3.2019

Masarrat

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