Smt. Muniya And 2 Others vs State Of U.P. And Another
2019 Latest Caselaw 2117 ALL

Citation : 2019 Latest Caselaw 2117 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Smt. Muniya And 2 Others vs State Of U.P. And Another on 29 March, 2019

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 68
 

 
Case :- CRIMINAL REVISION No. - 1252 of 2019
 

 
Revisionist :- Smt. Muniya And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Satyendra Narayan Singh,Subhash Chandra Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the revisionists, put up on 11.4.2019 as unlisted before appropriate bench.

The matter shall not be treated as tied up or part heard to this bench.

Order Date :- 29.3.2019

Masarrat

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