Oriental Insurance Co.Ltd. vs Ramesh Chandra Sharna And Another
2019 Latest Caselaw 2112 ALL

Citation : 2019 Latest Caselaw 2112 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Oriental Insurance Co.Ltd. vs Ramesh Chandra Sharna And Another on 29 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- FIRST APPEAL FROM ORDER No. - 998 of 2000
 

 
Appellant :- Oriental Insurance Co.Ltd.
 
Respondent :- Ramesh Chandra Sharna And Another
 
Counsel for Appellant :- A.K.Sinha
 
Counsel for Respondent :- A.L. Jaisawal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

List on 22.4.2019.

Order Date :- 29.3.2019

Mukesh

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