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Upendra Kumar vs State Of U.P. And Others
2019 Latest Caselaw 2103 ALL

Citation : 2019 Latest Caselaw 2103 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Upendra Kumar vs State Of U.P. And Others on 29 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 74902 of 2010
 

 
Petitioner :- Upendra Kumar
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- S. P. Sharma,Anand Mohan Pandey,Surendra Kumar Mishra,V. S. Giri
 
Counsel for Respondent :- C. S. C.,A.Upadhyay,Radhey Krishna Pandey,Shiv Kr. Singh
 

 
Hon'ble Prakash Padia,J.

Rejoinder affidavit filed today is taken on record.

Affidavits have already been exchanged between the parties.

List on 4.4.2019 for final disposal.

Order Date :- 29.3.2019

Pramod Tripathi

 

 

 
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