Vijay Laxmi vs State Of U.P. And 4 Others
2019 Latest Caselaw 2096 ALL

Citation : 2019 Latest Caselaw 2096 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Vijay Laxmi vs State Of U.P. And 4 Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 24371 of 2016
 

 
Petitioner :- Vijay Laxmi
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Pradeep Kumar,P.K. Maurya
 
Counsel for Respondent :- C.S.C.,Vikram Bahadur Singh
 

 
Hon'ble Prakash Padia,J.

On the request of learned counsel for the petitioner, put up on 01.4.2019 in the additional cause list.

Order Date :- 29.3.2019

Pramod Tripathi

Download the LatestLaws.com Mobile App