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Rakesh Kumar Jain vs Sri Sanjay Kumar A.D.J. ...
2019 Latest Caselaw 2095 ALL

Citation : 2019 Latest Caselaw 2095 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Rakesh Kumar Jain vs Sri Sanjay Kumar A.D.J. ... on 29 March, 2019
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 6638 of 2016
 

 
Petitioner :- Rakesh Kumar Jain
 
Respondent :- Sri Sanjay Kumar A.D.J. Saharanpur And 10 Others
 
Counsel for Petitioner :- Javed Husain Khan,Randhir Jain,W.H. Khan
 
Counsel for Respondent :- C.S.C.,Tarun Agrawal,Vijay Kumar Mahendra
 

 
Hon'ble Manoj Kumar Gupta,J.

List on Wednesday, 3 April 2019.

In the meantime, the parties may explore the possibility of settling the dispute amicably.

Interim order is extended till the next date of listing.

(Manoj Kumar Gupta, J.)

Order Date :- 29.3.2019

skv

 

 

 
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