Narendra Kumar Shukla vs Upper District Judge -07, ...
2019 Latest Caselaw 2094 ALL

Citation : 2019 Latest Caselaw 2094 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Narendra Kumar Shukla vs Upper District Judge -07, ... on 29 March, 2019

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- WRIT - A No. - 19822 of 2018
 

 
Petitioner :- Narendra Kumar Shukla
 
Respondent :- Upper District Judge -07, Allahabad And 2 Others
 
Counsel for Petitioner :- Niranjan Lal Agrawal
 
Counsel for Respondent :- B.B. Paul,A.P. Paul
 

 
Hon'ble Manoj Kumar Gupta,J.

Three weeks' further time is allowed to file rejoinder affidavit.

List thereafter.

(Manoj Kumar Gupta, J.)

Order Date :- 29.3.2019

skv

Download the LatestLaws.com Mobile App