Amrit Prasad Verma vs State Of U.P. And Others
2019 Latest Caselaw 2090 ALL

Citation : 2019 Latest Caselaw 2090 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Amrit Prasad Verma vs State Of U.P. And Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 64825 of 2010
 

 
Petitioner :- Amrit Prasad Verma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- J. N. Sharma
 
Counsel for Respondent :- C. S. C.,Anil Tiwari,Chandan Sharma
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on 17.4.2019 for final disposal.

Order Date :- 29.3.2019

Pramod Tripathi

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