Citation : 2019 Latest Caselaw 2088 ALL
Judgement Date : 29 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 18 Case :- WRIT - A No. - 7170 of 2011 Petitioner :- Balram Singh Respondent :- State Of U.P. And Others Counsel for Petitioner :- Praveen Kumar,Pradeep Kumar Counsel for Respondent :- C. S. C.,Ajit Dubey,Durga Prasad Singh,R.B. Yadav,Y.S. Bohra Hon'ble Prakash Padia,J.
Affidavits have already been exchanged between the parties.
List on 1.5.2019 for final disposal.
Order Date :- 29.3.2019
Pramod Tripathi
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