Mukteshwar Giri vs State Of U.P. And Another .
2019 Latest Caselaw 2087 ALL

Citation : 2019 Latest Caselaw 2087 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Mukteshwar Giri vs State Of U.P. And Another . on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 32195 of 2010
 

 
Petitioner :- Mukteshwar Giri
 
Respondent :- State Of U.P. And Another .
 
Counsel for Petitioner :- Praveen Kr. Giri
 
Counsel for Respondent :- C.S.C.,A. Shukla
 

 
Hon'ble Prakash Padia,J.

Counter affidavit was filed in the year 2010 on behalf of respondent nos.2 to 5 but till date no rejoinder affidavit has been filed by the petitioner.

List in the second week of July, 2019.

Order Date :- 29.3.2019

Pramod Tripathi

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