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C/M Sri Ramanand Vidyalaya Trust ... vs Registrar Firms Societies And ...
2019 Latest Caselaw 2086 ALL

Citation : 2019 Latest Caselaw 2086 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
C/M Sri Ramanand Vidyalaya Trust ... vs Registrar Firms Societies And ... on 29 March, 2019
Bench: Prakash Padia



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - C No. - 55017 of 2016
 

 
Petitioner :- C/M Sri Ramanand Vidyalaya Trust Kashi
 
Respondent :- Registrar Firms Societies And Chits And 2 Others
 
Counsel for Petitioner :- In Person,Mah.Rudra Kant(In Person)
 
Counsel for Respondent :- C.S.C.,Anil Kumar Tripathi,Avanish Kumar Upadhyay,Raj Kumar Upadhyay
 

 
Hon'ble Prakash Padia,J.

Learned Standing Counsel filed supplementary affidavit, the same is taken on record.

Rejoinder affidavit filed by petitioner, who is appearing in person, is taken on record.

List on 10.4.2019.

Order Date :- 29.3.2019

Pramod Tripathi

 

 

 
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