Smt. Nasreen Begum And Another vs Smt. Asia Bee And 3 Others
2019 Latest Caselaw 2084 ALL

Citation : 2019 Latest Caselaw 2084 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Smt. Nasreen Begum And Another vs Smt. Asia Bee And 3 Others on 29 March, 2019

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1835 of 2019
 

 
Petitioner :- Smt. Nasreen Begum And Another
 
Respondent :- Smt. Asia Bee And 3 Others
 
Counsel for Petitioner :- Rama Goel Bansal
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Issue notice to the respondents by speed / registered post returnable on 30.4.2019.

Steps be taken immediately.

List on 30.4.2019.

The proceedings of Original Suit No.829 of 2013 pending before the Court of Civil Judge ( Senior Division ) , Bareilly shall remain stayed till the next date of listing.

Order Date :- 29.3.2019

Mukesh

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