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Smt. Jayanti Devi And Another vs Jiv Bodhan Singh And 7 Others
2019 Latest Caselaw 2080 ALL

Citation : 2019 Latest Caselaw 2080 ALL
Judgement Date : 29 March, 2019

Allahabad High Court
Smt. Jayanti Devi And Another vs Jiv Bodhan Singh And 7 Others on 29 March, 2019
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 26
 

 
Case :- MATTERS UNDER ARTICLE 227 No. - 1840 of 2019
 

 
Petitioner :- Smt. Jayanti Devi And Another
 
Respondent :- Jiv Bodhan Singh And 7 Others
 
Counsel for Petitioner :- Radhey Krishna Pandey,Ram Yash Pandey
 
Counsel for Respondent :- K.S. Tiwari
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

The respondent may file reply on or before before 5.4.2019.

List on 5.4.2019

Till then,parties shall maintain status quo.

Order Date :- 29.3.2019

Mukesh

 

 

 
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