Sunita Rani vs State Of U.P. And 13 Others
2019 Latest Caselaw 2073 ALL

Citation : 2019 Latest Caselaw 2073 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Sunita Rani vs State Of U.P. And 13 Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 25488 of 2018
 

 
Petitioner :- Sunita Rani
 
Respondent :- State Of U.P. And 13 Others
 
Counsel for Petitioner :- Seemant Singh
 
Counsel for Respondent :- C.S.C.,Ram Bilas Yadav,Sanjay Kumar Srivastava
 

 
Hon'ble Prakash Padia,J.

Inspite of the order passed by this Court till date no counter affidavit has been filed.

In the circumstances, four weeks further time is granted to learned counsel for the respondents to file counter affidavit.

List on 2.5.2019.

Order Date :- 29.3.2019

Pramod Tripathi

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