Lekhraj Singh And Others vs State Of U.P. And Others
2019 Latest Caselaw 2066 ALL

Citation : 2019 Latest Caselaw 2066 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Lekhraj Singh And Others vs State Of U.P. And Others on 29 March, 2019

Bench: Pradeep Kumar Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 60
 

 
Case :- APPLICATION U/S 482 No. - 17493 of 2006
 

 
Applicant :- Lekhraj Singh And Others
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Bhuvnesh Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Pradeep Kumar Srivastava,J.

On the request of learned counsel for the applicant, case is passed over for the day.

List in the next cause list.

Order Date :- 29.3.2019

RCT/-

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