Anil Kumar Pandey vs State Of U.P. And 4 Others
2019 Latest Caselaw 2065 ALL

Citation : 2019 Latest Caselaw 2065 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Anil Kumar Pandey vs State Of U.P. And 4 Others on 29 March, 2019

Bench: Prakash Padia




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 18
 

 
Case :- WRIT - A No. - 31134 of 2017
 

 
Petitioner :- Anil Kumar Pandey
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Udit Chandra
 
Counsel for Respondent :- C.S.C.,Pranesh Dutt Tripathi,Ram Chandra
 

 
Hon'ble Prakash Padia,J.

Affidavits have already been exchanged between the parties.

List on17.4.2019 for final disposal.

Order Date :- 29.3.2019

Pramod Tripathi

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