Neeraj Yadav & Others vs State Of U.P. Thru. ...
2019 Latest Caselaw 2028 ALL

Citation : 2019 Latest Caselaw 2028 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Neeraj Yadav & Others vs State Of U.P. Thru. ... on 29 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 

 
Case :- SERVICE SINGLE No. - 1622 of 2019
 

 
Petitioner :- Neeraj Yadav & Others
 
Respondent :- State Of U.P. Thru. Prin.Secy.Basic Education & Others
 
Counsel for Petitioner :- Manendra Nath Rai,Uzma Afsar
 
Counsel for Respondent :- C.S.C.,M.K. Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of date passed on separate sheets in Writ Petition No.1188 (S/S) of 2019.

Order Date :- 29.3.2019

RBS/-

[Rajesh Singh Chauhan,J.]

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