Citation : 2019 Latest Caselaw 2015 ALL
Judgement Date : 29 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 1875 of 2019 Petitioner :- Sudha Yadav & Ors. Respondent :- State Of U.P. Thru Prin. Secy. Basic Education & Ors. Counsel for Petitioner :- Rajesh Kumar Verma,Aditya Vikram Singh Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kumar Awasthi Hon'ble Rajesh Singh Chauhan,J.
Allowed, vide my order of the date passed on separate sheets in W.P. No. 1188 (S/S) of 2019.
Order Date :- 29.3.2019
Om
[Rajesh Singh Chauhan, J.]
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