Citation : 2019 Latest Caselaw 2007 ALL
Judgement Date : 29 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 2312 of 2019 Petitioner :- Shweta Singh & Ors. Respondent :- State Of U.P. Thru Spl. Secy. Shiksha Anubhag 2 & Ors. Counsel for Petitioner :- Rakesh Kumar Singh,Pankaj Kumar Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kumar Awasthi Hon'ble Rajesh Singh Chauhan,J.
Allowed, vide my order of date, passed on separate sheets in Writ Petition No.1188 (S/S) of 2019.
Order Date :- 29.3.2019
Suresh/
[Rajesh Singh Chauhan,J.]
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!