Sunil Chaturvedi & Ors. vs State Of U.P. Thru Spl. Secy. Basic ...
2019 Latest Caselaw 2006 ALL

Citation : 2019 Latest Caselaw 2006 ALL
Judgement Date : 29 March, 2019

Allahabad High Court

Sunil Chaturvedi & Ors. vs State Of U.P. Thru Spl. Secy. Basic ... on 29 March, 2019

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 23
 
Case :- SERVICE SINGLE No. - 2572 of 2019
 
Petitioner :- Sunil Chaturvedi & Ors.
 
Respondent :- State Of U.P. Thru Spl. Secy. Basic Shiksha Anubhag 2 & Ors.
 
Counsel for Petitioner :- Sudhir Kumar Pandey,Rama Niwas Pathak
 
Counsel for Respondent :- C.S.C.,Manoj Kumar Awasthi
 

 
Hon'ble Rajesh Singh Chauhan,J.

Allowed, vide my order of date, passed on separate sheets in Writ Petition No.1188 (S/S) of 2019.

Order Date :- 29.3.2019

Suresh/

[Rajesh Singh Chauhan,J.]

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