Citation : 2019 Latest Caselaw 2002 ALL
Judgement Date : 29 March, 2019
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 23 Case :- SERVICE SINGLE No. - 4114 of 2019 Petitioner :- Ram Kishor & Others Respondent :- State Of U.P. Thru. Prin. Secy. Basic Edu. & Others Counsel for Petitioner :- Prabhat Kumar Counsel for Respondent :- C.S.C.,Ajay Kumar,Manoj Kumar Awasthi Hon'ble Rajesh Singh Chauhan,J.
Allowed, vide my order of the date passed on separate sheets in W.P. No. 1188 (S/S) of 2019.
Order Date :- 29.3.2019
Om
[Rajesh Singh Chauhan, J.]
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